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Bombay High Court

Shri. Sambhaji Shivaji Patil And Ors vs Sangli, Miraj & Kupwad Municipal ... on 17 December, 2018

Author: Revati Mohite Dere

Bench: Ranjit More, Revati Mohite Dere

                                                                                CP 189-18.doc



Anand             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                           CONTEMPT PETITION NO. 189 OF 2018

         Shri Sambhaji Shivaji Patil & ors.                             .Petitioners

                                 Vs.

         Sangli, Miraj and Kupwad Municipal                             .Respondents
         Corporation & anr.

         Mr. W. Samlewale i/b. Mr. T. S. Ingale, Advocate, for the
         Petitioners
         Mrs. M. P. Thakur, AGP, for the Respondent - State
         Mr. Y. Morbale i/b. Mr. P. P. Jadhav, Advocate, for the
         Respondent No. 2

                           CORAM       :   RANJIT MORE &
                                           REVATI MOHITE DERE, JJ.
                           DATE        :   17.12.2018
         P.C.

         .                 It is reported that mother of Mr. Jadhav, Advocate on

record for the Respondent No. 2 is hospitalized.

2. By way of indulgence and as a last chance, stand over to 10.01.2019.

(REVATI MOHITE DERE, J.) (RANJIT MORE, J.) ::: Uploaded on - 19/12/2018 ::: Downloaded on - 27/12/2018 08:57:28 :::