Bombay High Court
Shri. Sambhaji Shivaji Patil And Ors vs Sangli, Miraj & Kupwad Municipal ... on 17 December, 2018
Author: Revati Mohite Dere
Bench: Ranjit More, Revati Mohite Dere
CP 189-18.doc
Anand IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO. 189 OF 2018
Shri Sambhaji Shivaji Patil & ors. .Petitioners
Vs.
Sangli, Miraj and Kupwad Municipal .Respondents
Corporation & anr.
Mr. W. Samlewale i/b. Mr. T. S. Ingale, Advocate, for the
Petitioners
Mrs. M. P. Thakur, AGP, for the Respondent - State
Mr. Y. Morbale i/b. Mr. P. P. Jadhav, Advocate, for the
Respondent No. 2
CORAM : RANJIT MORE &
REVATI MOHITE DERE, JJ.
DATE : 17.12.2018
P.C.
. It is reported that mother of Mr. Jadhav, Advocate on
record for the Respondent No. 2 is hospitalized.
2. By way of indulgence and as a last chance, stand over to 10.01.2019.
(REVATI MOHITE DERE, J.) (RANJIT MORE, J.) ::: Uploaded on - 19/12/2018 ::: Downloaded on - 27/12/2018 08:57:28 :::