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Union of India - Section

Section 10 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

10. Communication Facilities.

- All grid connected Solar Projects shall have electricity meters with features to record energy for data storage for injection into the grid through Solar Energy Meter as provided under these Regulations:Provided that all projects shall have communication port for exchanging real time information with the Distribution Licensee:Provided further that all Meters shall have Advanced Metering Infrastructure (AMI) facility.