Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 45] [Section 92D] [Entire Act] Union of India - Subsection Section 92D(1) in The Income Tax Act, 1961 (1)Every person who has entered into an international transaction shall keep and maintain such information and document in respect thereof, may be prescribed.
