Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Union of India - Subsection Section 49(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (1)Before fumigated cargo, such as, grain is loaded or unloaded, adequate measures shall be taken to ensure that the cargo is safe to handle.
