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[Cites 0, Cited by 0] [Section 62(15)] [Section 62] [Entire Act]

State of Uttarakhand - Subsection

Section 62(15)(a) in Uttrarakhand Waqf Rules, 2017

(a)The Board shall cause to be maintained such books of account and other books in relation to its accounts in such form and in such manner as may be specified by it.