Madhya Pradesh High Court
Piyush Jain vs The State Of Madhya Pradesh on 25 June, 2020
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 MCRC-15032-2020 The High Court Of Madhya Pradesh MCRC-15032-2020 (PIYUSH JAIN Vs THE STATE OF MADHYA PRADESH) 4 Indore, Dated : 25-06-2020 Parties through their counsel present through Video Conferencing.
Shri R. K. Jain, learned Public Prosecutor for the State submits that file is not available with him.
List on 01.07.2020.
(SHAILENDRA SHUKLA) JUDGE gp Digitally signed by Geeta Pramod Date: 26/06/2020 12:11:28