Delhi High Court - Orders
Neha Jindal vs Income Tax Officer Ward 44(1), Delhi & ... on 20 March, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~59 to 62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1610/2024 & CM APPL. 6670/2024 (Stay)
NEHA JINDAL ..... Petitioner
Through: Ms. Ananya Kapoor, Adv.
versus
INCOME TAX OFFICER WARD 44(1), DELHI & ANR.
..... Respondents
Through: Mr. Puneet Rai, SSC along with
Mr. Ashivini Kumar, Mr.
Rishabh, JSCs.
60
+ W.P.(C) 1611/2024 & CM APPL. 6672/2024 (Stay)
TARUN KUMAR SAHAY HUF ..... Petitioner
Through: Ms. Ananya Kapoor, Adv.
versus
INCOME TAX OFFICER WARD 43(1), DELHI & ANR.
..... Respondents
Through: Mr. Sunil Agarwal, SSC along
with Mr. Shivansh B. Pandya,
JSC and Mr. Utkarsh Tiwari,
Adv.
61
+ W.P.(C) 1612/2024 & CM APPL. 6674/2024 (Stay)
KRISHAN KUMAR MAHESHWARI ..... Petitioner
Through: Ms. Ananya Kapoor, Adv.
versus
INCOME TAX OFFICER, WARD 30(1), DELHI, & ANR.
..... Respondents
Through: Mr. Abhishek Maratha, SSC
along with Mr. Parth Semwal,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/03/2024 at 01:08:08
JSC and Ms. Nupur Sharma,
Adv.
62
+ W.P.(C) 1614/2024 & CM APPL. 6677/2024 (Stay)
KRISHAN KUMAR MAHESHWARI ..... Petitioner
Through: Ms. Ananya Kapoor, Adv.
versus
INCOME TAX OFFICER WARD 30(1), DELHI & ANR.
..... Respondents
Through: Mr. Abhishek Maratha, SSC
along with Mr. Parth Semwal,
JSC and Ms. Nupur Sharma,
Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 20.03.2024 Learned counsel appearing for the respondents prays for and is granted three weeks‟ time to file a reply. The petitioner shall have two weeks therefrom to file a rejoinder affidavit.
List again on 27.05.2024.
Interim orders granted earlier to continue till the next date of listing.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
MARCH 20, 2024/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/03/2024 at 01:08:08