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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4) in Statutes of the Homoeopathy University, Jaipur, 2011

(4)The Board of Management shall, in conformity with the provisions of the Act take immediate steps to make Regulations to regulate matters provided there under and for the conduct of business of the University bodies.