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[Cites 0, Cited by 0] [Section 190(1)] [Section 190] [Entire Act]

State of Maharashtra - Subsection

Section 190(1)(ii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(ii)if the proposed construction would contravene the provisions of this Act, or any other law for the time being in force or any schemes, rules, bye-laws or other orders under this Act, or any other law for the time being in force; or