Section 9(8)(ix) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

(ix)Out-of-turn allotment to the 'key officials' working in Vice-President's Secretariat, Prime Minister's Office and Cabinet Secretariat.

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