Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 21 in Public Libraries Membership Rules 21. A list of library defaulters will be published periodically in local dailies. Such lists shall also be displayed at the notice board of libraries and sent to the Organisation/Institution, to whom the borrower is attached. Borrower's Ticket
