Madhya Pradesh High Court
Raymond Canteen Mazdoor Union Having ... vs Shri Ashish Dubey General Manager on 1 May, 2018
THE HIGH COURT OF MADHYA PRADESH CONC-1283-2018 (RAYMOND CANTEEN MAZDOOR UNION HAVING ITS REG. NO. 6156 UNDER THE TRADE UNION 1926 Vs SHRI ASHISH DUBEY GENERAL MANAGER) 1 Jabalpur, Dated : 01-05-2018 At the request of counsel for applicant, case is adjourned.
List the matter after Summer Vacation.
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(S.K. SETH) (NANDITA DUBEY)
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JUDGE a JUDGE
Digitally signed
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by MANOJ NAIR Date: 2018.05.01 17:16:27 +05'30' ad mn M of rt ou C h ig H