Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Madhya Pradesh High Court

Raymond Canteen Mazdoor Union Having ... vs Shri Ashish Dubey General Manager on 1 May, 2018

THE HIGH COURT OF MADHYA PRADESH CONC-1283-2018 (RAYMOND CANTEEN MAZDOOR UNION HAVING ITS REG. NO. 6156 UNDER THE TRADE UNION 1926 Vs SHRI ASHISH DUBEY GENERAL MANAGER) 1 Jabalpur, Dated : 01-05-2018 At the request of counsel for applicant, case is adjourned.

List the matter after Summer Vacation.

                                                        e     sh
                                                     ad
      (S.K. SETH)                                           (NANDITA DUBEY)


                                               Pr
         JUDGE                         a                         JUDGE


           Digitally signed
                                     hy

by MANOJ NAIR Date: 2018.05.01 17:16:27 +05'30' ad mn M of rt ou C h ig H