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Delhi High Court - Orders

The File Is Duly Bookmarked Irvinder ... vs Garnish Electronics Pvt. Ltd. And Anr on 27 September, 2023

                                $~1
                                *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +         C.O. (COMM.IPD-TM) 123/2021
                                          The file is duly bookmarked
                                          IRVINDER KAUR CHADHA SUPREME AGENCIE
                                                                                      ..... Petitioner
                                                              Through: Mr. Rishabh Gupta, Adv.
                                                              versus
                                          GARNISH ELECTRONICS PVT. LTD. AND ANR.
                                                                                   ..... Respondent
                                                              Through: None
                                          CORAM:
                                          SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
                                          (JUDICIAL)
                                                              ORDER

% 27.09.2023 The petitioner had filed the service-affidavit qua respondent no. 1 vide diary no. 1787343/23. It shows that the respondent no. 1, as well as its Trademark-agent were served via email(s) on 22.09.2023. It further shows that though the respondent no. 1 remained unserved with speed-post, however its Trademark-agent was served with speed-post on 22.09.2023. In these circumstances, it is observed that the respondent no. 1 is duly served with the court notice.

The respondent no. 2 is a formal party.

The matter is already listed before the Hon'ble Court on 03.10.2023. Accordingly on the request of the counsel for the petitioner, be listed before the Hon'ble Court on 03.10.2023.

SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 27, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 03:06:18