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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Odisha - Subsection

Section 148(2)(ii) in The Orissa Motor Vehicles Rules, 1993

(ii)The trailer motor cycle connection shall allow the motor cycle complete freedom of movement in the lateral plane and it shall rotate freely about the vertical axis preferable 'through 180 degrees;