Bombay High Court
Shri. Mahadeo Dnyanu Lingade And Anr vs The State Of Maharashtra Thru The ... on 3 December, 2018
osk 37-wp-12714-2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 12714 OF 2018
Mahadeo Dnyanu Lingade & Anr. ... Petitioners
V/s.
The State of Maharashtra & Ors. ... Respondents
• Mr.N.V. Bandiwadekar i/b. Ms.A.N. Bandiwadekar and Ms.N.H.
Bandiwadekar for the Petitioners.
• Mr.Rajaram Deshmukh for Respondent No.4.
• Mrs.Vaishali Nimbalkar for Respondent Nos.1 to 3.
CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
DATE : 3 rd DECEMBER, 2018. P.C. : 1] Learned counsel for Respondent No.4 submits that his
Affidavit-in-Reply to this petition is ready and he will be filing it in the Registry in the course of the day. Registry to accept the same.
2] Stand over to 13th December, 2018.
[DR.SHALINI PHANSALKAR-JOSHI, J.] 1/1 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:18:16 :::