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[Cites 0, Cited by 0] [Section 195(1)] [Section 195] [Entire Act]

State of Tripura - Subsection

Section 195(1)(a) in Tripura Panchayats Act, 1993

(a)all the members of the Gram Panchayat, the Panchayat the members of the Standing Committees thereof, shall Samiti or the Zilla Parishad, as the case may be, vacate their offices ;