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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Tamil Nadu Groundwater (Development and Management) Act, 2003

(1)The Government shall have power to develop, control, regulate and administer the groundwater in the State and may exercise their power through the Authority in accordance with-the provisions of this Act.