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State of Odisha - Section

Section 40 in The Orissa Homoeopathic Act, 1956

40. Restrictions on expenditure not included in the budgeted.

- No sum shall be expended by or on behalf of the Board unless the expenditure of the same is covered by a current budget grant or can be met by re-appropriation or by drawing on the closing balance.
(2)The closing balance shall not be reduced below such amount as may, from time to time, be fixed by the State Government.