Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(n) in Bihar Urban Local Body (Community Participation) Rules, 2013 (n)Area Sabha will prepare minutes of the meeting. A copy of minutes shall be sent to Ward Committee & the respective Municipalities
