Section 71(1)(c) in Bangalore Development Authority Act, 1976

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Greater Bengaluru City Corporation -

Section 71(1)(c) in Bangalore Development Authority Act, 1976

(c)the forming of extensions or lay-outs and the laying out of private streets, for determining the information and plans to be submitted with applications for permission to form extensions or lay-outs and to make private streets; and for regulating the level and width of streets and the height of buildings abutting thereon.

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Greater Bengaluru City Corporation -

Section 71(1)(c) in Bangalore Development Authority Act, 1976