Section 6 in M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Niyam, 1977
6.
An application for legal aid under sub-section (1) of Section 39 shall be made in Form III and be accompanied by a certificate in Form II in support of eligibility of the applicant under Section 33.
