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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Karnataka - Subsection

Section 77(1)(d) in Karnataka Court-Fees and Suits Valuation Act, 1958

(d)the display in each court of a table in the English and in the local language or languages showing the fees payable for the service and execution of processes.