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Himachal Pradesh High Court

State Of Himachal Pradesh And Others vs Dr. Sanjay Guleria on 24 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

State of Himachal Pradesh and others Versus Dr. Sanjay Guleria and others CMP(M) No.155 of 2023 .

24.04.2023 Present: Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta & Mr. Yash Wardhan Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma, Additional Advocate General & Ms. Priyanka Chauhan, Deputy Advocate General, for the applicants.

Mr. Rajnish Maniktala, Senior Advocate with Mr. Naresh Verma, Advocate, for all non-applicants, except non-

applicant No.10.

Mr. Prashant, Advocate, for non-applicant No.10.

Learned counsel appearing for the non-applicants pray for and are granted three weeks' time to file reply.

List on 15.05.2023.

(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge April 24, 2023 (Bhardwaj) ::: Downloaded on - 24/04/2023 20:45:55 :::CIS