Himachal Pradesh High Court
State Of Himachal Pradesh And Others vs Dr. Sanjay Guleria on 24 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
State of Himachal Pradesh and others Versus Dr. Sanjay Guleria and others CMP(M) No.155 of 2023 .
24.04.2023 Present: Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta & Mr. Yash Wardhan Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma, Additional Advocate General & Ms. Priyanka Chauhan, Deputy Advocate General, for the applicants.
Mr. Rajnish Maniktala, Senior Advocate with Mr. Naresh Verma, Advocate, for all non-applicants, except non-
applicant No.10.
Mr. Prashant, Advocate, for non-applicant No.10.
Learned counsel appearing for the non-applicants pray for and are granted three weeks' time to file reply.
List on 15.05.2023.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge April 24, 2023 (Bhardwaj) ::: Downloaded on - 24/04/2023 20:45:55 :::CIS