Himachal Pradesh High Court
Gaurav Kukreja & Ors. vs . State Of H.P. & Ors. on 3 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Gaurav Kukreja & Ors. Vs. State of H.P. & Ors.
Cr. MMO No. 668/2023.
03.07.2023 Present: Mr. Suneet Verma, Advocate, vice Mr. Pankaj Negi, Advocate, for the petitioners.
Mr. B.N. Sharma, Additional Advocate General, for respondent No. 1.
Cr. MMO No. 668/2023 & Cr. MP No. 2305/2023 Notice. Mr. B.N. Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of respondent No. 1. Let notice be issued to respondents No. 2 & 3 returnable for 1st August, 2023, on taking steps within three days.
Cr. MP No. 2306/2023The application is disposed of with a direction to the applicants to file English translation of Annexure P-1 before the next date of hearing.
( Sushil Kukreja ) Judge 3rd July, 2023 (raman) ::: Downloaded on - 03/07/2023 20:53:23 :::CIS