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[Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(2)(g) in Occupational Safety, Health and Working Conditions Code, 2020

(g)the information to be included in the letter of appointment and the form of such letter under clause (f) of sub-section (1) of section 6;