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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(1)On commencement of construction, the applicant shall notify the Executive Engineer to enable him to issue the certificate of structural soundness under sub-rule (4).