Section 32(74A) in Rajasthan General Clauses Act, 1955
(74A)[ "State", used with reference to Rajasthan, shall mean the new State of Rajasthan as formed by section 10 of the States Reorganisation Act, 1956 (Central Act 37 of 1956);] [Inserted by item No.(xii) of section 7 of Rajasthan Act No. 45 of 1957, Published in Rajasthan Gazette, Extra-ordinary, Part IV-A, dated 24-12-1957.]
