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Bombay High Court

Adivasi Paradhi Sangh And 3 Other vs State Of Maharashtra And Anr on 14 July, 2022

Bench: R.D. Dhanuka, M. G. Sewlikar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 3094 OF 2022

 Adivasi Paradhi Sangh And 3 Other                     ....PETITIONER
             V/S
 State Of Maharashtra And Anr                        ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. G. SEWLIKAR, JJ DATE : 14th July, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/08/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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