Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 98 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

98. Collation of fruits and profits of gifted things.

- The fruits and profits of the things gifted shall be computed from the date of the opening of the inheritance, for the purpose of collation.