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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(1)(i) in Rajasthan Land Pooling Schemes Act, 2016

(i)all sums payable by the appropriate authority under the provisions of this Act, which are not specifically excluded from the costs of the scheme;