Supreme Court - Daily Orders
Central Public Works Department ... vs Union Of India on 22 November, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.21 COURT NO.12 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27186-
27187/2019
(Arising out of impugned final judgment and order dated 17-09-2019
in WP No. 33243/2019 with WP No. 31668/2019 passed by the High
Court Of Karnataka At Bengaluru)
CENTRAL PUBLIC WORKS DEPARTMENT
ENGINEERS ASSOCIATION BENGALURU ZONE & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 22-11-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. P.A. Kulkarni, Adv.
Ms. Punam Kumari, AOR
For Respondent(s) Mr. Abhishek Atrey, Adv.
Mr. Amit Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed. Pending application, if any, stands disposed of.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2019.11.25
16:52:27 IST
Reason: