Patna High Court - Orders
Ircon International Ltd. vs The State Of Bihar And Ors on 3 September, 2019
Author: Rakesh Kumar
Bench: Rakesh Kumar, Anjani Kumar Sharan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No. 11625 of 2019
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Ircon International Ltd.
... ... Petitioner/s
Versus
The State of Bihar and Anr.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3800 of 2019
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Ircon International Ltd.
... ... Petitioner/s
Versus
The State of Bihar and Ors.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 11625 of 2019)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 3800 of 2019)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Vikash Kumar (Sc11)
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
and
HONOURABLE MR. JUSTICE ANJANI KUMAR SHARAN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAKESH KUMAR)
4. 03-09-2019List both the writ petitions under appropriate heading, as per their seriatim.
(Rakesh Kumar, J.) ( Anjani Kumar Sharan, J.) anay U