Calcutta High Court
Ashok Surana vs Commissioner Of Income Tax-Xx on 11 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
ITA 448 of 2007
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
ASHOK SURANA
Versus
COMMISSIONER OF INCOME TAX-XX, KOLKATA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA
Date : 11th June, 2014.
Mr.C.L.Singh, Adv.
..for the appellant.
Mr.M.Agarwal, Adv.
..for the respondent.
The Court: Both sides jointly prayed for an adjournment.
Let the matter be listed after four weeks under the heading 'For Orders'. No further adjournment is likely to be granted.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) dg2