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Calcutta High Court

Ashok Surana vs Commissioner Of Income Tax-Xx on 11 June, 2014

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                    ORDER SHEET
                                    ITA 448 of 2007
                         IN THE HIGH COURT AT CALCUTTA
                           Special Jurisdiction (Income Tax)
                                    ORIGINAL SIDE


                                   ASHOK SURANA

                                       Versus

                   COMMISSIONER OF INCOME TAX-XX, KOLKATA



      BEFORE:

      The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

      The Hon'ble JUSTICE SUDIP AHLUWALIA

      Date : 11th June, 2014.


                                                                Mr.C.L.Singh, Adv.
                                                                ..for the appellant.

                                                                Mr.M.Agarwal, Adv.
                                                               ..for the respondent.

The Court: Both sides jointly prayed for an adjournment.

Let the matter be listed after four weeks under the heading 'For Orders'. No further adjournment is likely to be granted.

(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) dg2