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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(4)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(c)give due consideration to the request, if any, made by the applicant for reconsideration of any of the conditions conveyed to him;