Rajasthan High Court - Jaipur
Jai Prakash Hospitality Service P L & An vs Smt Deepa Mathur on 23 October, 2017
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S.B. Criminal Misccellaneous (Petition) No. 1446 / 2017
1. Jai Prakash Hospitality Service Pvt. Limited,
C/o D-15, Hari Nagar, Shastri Nagar, Jaipur.
2. Prakash Khatri S/o Shri Shrijilal Khatri,
Proprietor/Owner Jai Prakash Hospitality Service
Pvt. Limited, R/o D-15, Hari Nagar, Shastri Nagar,
Jaipur, Presently R/o Legs Store, Infront of D 7,
Basement Gaurav Tower, Malveey Nagar, Jaipur.
----Petitioners
Versus
Smt. Deepa Mathur W/o Shri Umesh Mathur, R/o
191/22 A, Pratap Nagar, Tonk Road, Sanganer,
Jaipur.
----Respondent
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