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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1)(i) in Andhra Pradesh Water, Land And Trees Rules, 2004

(i)Residential areas. - Every house hold having above 100 square meters area shall plant at least small or medium variety in their premises as follows: