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[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(9)(b) in First Statutes of the Rai University

(b)To make Agenda and issue Notices of meetings of the authorities of the University and all committees and subcommittees appointed by any of these authorities with the approval of the Provost;