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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(a) in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005

(a)The Regulatory Commission may associate with itself any person whose assistance or advice it may desire in carrying out any of the provisions of the Act or Rules made thereunder.