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State of Karnataka - Section

Section 4 in The Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Technical Education) Act, 2012

4. Transfer by Counseling.

- Transfer of a Principal/Teaching/Non- Teaching staff under this Act shall be through a process of counseling conducted in such manner as may be prescribed:Provided that a person who is working in the Department of Technical Education, in the category of Group-D posts may be transferred within the DistrictProvided further that a person working in the Department of Technical Education, in the post of of Group-D category may be transferred from one District to another District only on his request.