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[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 85(4)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)whether any person, society, club or association or any firm or any branch or department of any firm is or would be a dealer;