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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Punjab - Subsection

Section 53(4) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(4)All the registers, records and notices maintained under the Act or these rules shall be produced on demand before the Inspector or Labour Commissioner, or any other authority under the Act or any other person authorised in that behalf by the State Government.