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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Railway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003

(3)[ The Divisional Security Commissioner shall submit the report to Divisional Railway Manager within fifteen days of the receipt of report of investigation from officer of the force.] [ Inserted by G.S.R. 540(E), dated 9-8-2007 (w.e.f. 9-8-2007).]