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[Cites 0, Cited by 0] [Section 51A(1)] [Section 51A] [Entire Act]

State of West Bengal - Subsection

Section 51A(1)(c) in The West Bengal Factories Rules, 1958

(c)a notice in bold letters, in a language understood by the majority of the workers warning that the roof is of fragile materials and is dangerous and that no person should go or work on the roof unless full protective measures have been taken, is displayed at such a prominent place or places, and in such a manner as to attract immediate attention; and