Section 50(2)(d) in The Goa, Housing Board Act, 1968

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(2)(d) in The Goa, Housing Board Act, 1968

(d)do all things necessary for-

(i)unification, simplification and standardisation of building materials;

(ii)encouraging pre-fabrication and mass production of house components;

(iii)organising and running workshops, garages and stores for manufacture, sale, stock-piling and supply of building materials, required for housing, improvement or building schemes;

(iv)securing a steady and sufficient supply of workmen trained in the work of construction of buildings.

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State of Goa - Subsection

Section 50(2)(d) in The Goa, Housing Board Act, 1968