Himachal Pradesh High Court
Nek Raj vs . National Insurance Company & Anr. on 31 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
Nek Raj vs. National Insurance Company & Anr.
FAO(MVA) No.65 of 2013 31.03.2023 Present: Mr. Parveen Chauhan, Advocate, for the appellant.
Ms. Devyani Sharma, Senior Advocate with Mr. Anirudh Sharma, Advocate, for respondent No.1.
Mr. Surnder Verma, Advocate, for respondent No.2.
Learned counsel representing the parties state that since the matter is coming up for the first time after the year 2013, they want to ascertain the status of the parties.
As prayed, list after four weeks.
( Sushil Kukreja ) Judge 31st March, 2023 (reena) ::: Downloaded on - 31/03/2023 20:45:42 :::CIS