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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 40(2) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(2)The weight of a container shall be counterbalanced by the same type of container and no addition in any form whatsoever shall be allowed for counter balancing the weight of the container, if the same type of container is not available, the weight of the container shall be determined and deducted from the weight of the produce.