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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(iii) in Aircraft Rules, 1937

(iii)[ by the Central Government or any State Government or any Company or Corporation owned or controlled by either of the said Governments;] [Substituted by G.S.R. 243(E), dated 2.8.1996.]