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Union of India - Section

Section 2 in Indian Nursing Council (Diploma in Public Health Nursing) Regulations, 2020

2. DEFINITIONS

In these Regulations , unless the context otherwise requires,i. ‘the Council 'means the Indian Nursing Council constituted under the Act ;ii. ‘RN & RM ' means a Registered Nurse and Registered Midwife (RN & RM) and denotes a nurse who has completed successfully ,recognized Bachelor of Nursing (B.Sc. Nursing ) or Diploma in General Nursing and Midwifery (GNM ) course , as prescribed by the Council and is registered in a SNRC as Registered Nurse and Registered Midwife ;iii. 'RANM ' means a Registered Auxiliary Nurse Midwife and denotes an Auxiliary Nurse Midwife who has completed successfully , recognized Auxiliary Nurse Midwifery (ANM ) course as prescribed by the Council and is registered in a SNRC as Registered Auxiliary Nurse Midwife ;iv . 'RLHV ' means a Registered Lady Health Visitor and denotes a Lady Health Visitor who has completed successfully ,recognized Lady Health Visitor (LHV ) course as prescribed by the Council and is registered in a SNRC as Registered Lady Health Visitor.