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State of Andhra Pradesh - Section

Section 19 in Andhra Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Wheeling and Retail Sale of Electricity) Regulation, 2005

19. Corrections for "Uncontrollable" Items and "Controllable" Items and Sharing of Gains/Losses of "Controllable" Items.

- The Distribution Licensee shall file its proposals for pass-through as well as sharing of gains/losses on variations in "uncontrollable" items of ARR and "controllable" items (indexed to external parameters) in accordance with clause 10 of this Regulation.