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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

(1)The stacking of containers shall be as provided in regulation 9 and the stuffing or destuffing operation shall commence only after obtaining clearance from the Deputy Conservator.